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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Andhra Pradesh - Subsection

Section 61(3) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(3)On receipt of contract completion certificate, the Accounts section shall capitalize the amount lying in the 'capital work-in-progress' account and convert it into a Fixed Asset.Chapter - XV Procedure for Accounting Fixed Assets