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Allahabad High Court

Sanjay Kumar Ravi And Another vs State Of U.P. And 14 Others on 14 March, 2023





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 91
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 170 of 2022
 

 
Petitioner :- Sanjay Kumar Ravi And Another
 
Respondent :- State Of U.P. And 14 Others
 
Counsel for Petitioner :- Pavan Kumar
 
Counsel for Respondent :- G.A,Ankit Kumar Gupta,Prabodh Kumar
 

 
Hon'ble Om Prakash Tripathi,J.
 

Sri Pavan Kumar, learned counsel for the petitioners is present.

Learned counsel for the petitioners submitted that the matter has been compromised between the parties being family matter and submitted that the petitioners do not want to press the present petition and same be dismissed as not pressed.

Thus, this habeas corpus writ petition is dismissed as not pressed.

Order Date :- 14.3.2023 CS/-