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Central Information Commission

Ajay Malik vs Directorate General Of Training on 8 February, 2022

Author: Vanaja N Sarna

Bench: Vanaja N Sarna

                            क य सच  ु ना आयोग
                     CENTRAL INFORMATION COMMISSION
                              बाबा गंगनाथ माग
                             Baba Gangnath Marg
                         मु नरका, नई द ल - 110067
                         Munirka, New Delhi-110067

                                           File No.:- CIC/DGTRG/C/2021/603472 +
                                             603478 + 603479 + 603483 + 603484
In the matter of:
Ajay Malik
                                                                ...Complainant
                                          VS
Central Public Information Officer
Ministry of Skill Development and Entrepreneurship
Directorate General of Training
CIRTES Building, Pusa Campus, Delhi - 110 012
                                                                 ...Respondent

Date of Hearing : 07/02/2022 Date of Decision : 07/02/2022 The following were present:

Complainant: Present over phone Respondent: P.M Damodharam, Assistant Director and CPIO, present over phone

1.In File No. CIC/DGTRG/C/2021/603472 RTI Application CPIO Replied on First Appeal First Appellate Compliant filed filed on Authority order on 17/11/2020 09/12/2020 12/12/2020 Not on Record 04/02/2021 Information Sought:

The complainant has sought the following information:
1. Provide a copy of NCVT Affiliation order in respect of Govt. ITI Faridabad, Haryana.
2. Provide a copy of NCVT Affiliation order in respect of Govt. ITI Fatehpur Billoch, Dist.- Faridabad, Haryana.
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3. Provide a copy of NCVT Affiliation order in respect of Govt. ITI Pali Dist.- Faridabad, Haryana.
4. Provide a copy of NCVT Affiliation order in respect of Govt. ITI (Women) Dist.- Faridabad, Haryana.
5. Provide a copy of NCVT Affiliation order in respect of Govt. ITI Ucha Gaon, Dist.- Faridabad, Haryana.

2. In File No. CIC/DGTRG/C/2021/603478 RTI Application CPIO Replied on First Appeal First Appellate Compliant filed filed on Authority order on 17/11/2020 09/12/2020 12/12/2020 08/01/2021 04/02/2021 Information Sought:

The complainant has sought the following information:
1. Provide a copy of NCVT Affiliation order in respect of Govt. ITI Gurugram, Haryana.
2. Provide a copy of NCVT Affiliation order in respect of Govt. ITI Mojabad, Dist.- Gurugram, Haryana.
3. Provide a copy of NCVT Affiliation order in respect of Govt. ITI Sohna Dist.- Gurugram, Haryana.
4. Provide a copy of NCVT Affiliation order in respect of Govt. ITI (Women) Dist.- Gurugram, Haryana.

3. In File No. CIC/DGTRG/C/2021/603479 RTI Application CPIO Replied on First Appeal First Appellate Compliant filed filed on Authority order on 17/11/2020 09/12/2020 12/12/2020 08/01/2021 04/02/2021 Information Sought:

The complainant has sought the following information:
1. Provide a copy of NCVT Affiliation order in respect of Govt. ITI Ferozpur Jhirka, Dist. Nuh, Haryana.
2. Provide a copy of NCVT Affiliation order in respect of Govt. ITI Nagina, Dist.- Nuh, Haryana.
3. Provide a copy of NCVT Affiliation order in respect of Govt. ITI Nuh, Dist.-

Nuh, Haryana.

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4. Provide a copy of NCVT Affiliation order in respect of Govt. ITI Pinagwa Dist.- Nuh, Haryana.

5. And other related information.

4.In File No. CIC/DGTRG/C/2021/603483 RTI Application CPIO Replied on First Appeal First Appellate Compliant filed filed on Authority order on 17/11/2020 09/12/2020 12/12/2020 08/01/2021 04/02/2021 Information Sought:

The complainant has sought the following information:
1. Provide a copy of NCVT Affiliation order in respect of Govt. ITI Dighot, Dist. Palwal, Haryana.
2. Provide a copy of NCVT Affiliation order in respect of Govt. ITI Hathin, Dist.- Palwal, Haryana.
3. Provide a copy of NCVT Affiliation order in respect of Govt. ITI Kushak, Dist.- Palwal, Haryana.
4. Provide a copy of NCVT Affiliation order in respect of Govt. ITI Palwal Dist.- Palwal, Haryana.
5. In File No. CIC/DGTRG/C/2021/603484 RTI Application CPIO Replied on First Appeal First Appellate Compliant filed filed on Authority order on 17/11/2020 09/12/2020 12/12/2020 08/01/2021 04/02/2021 Information Sought:
The complainant has sought the following information:
1. Provide a copy of NCVT Affiliation order in respect of Govt. ITI Berli Kalan, Dist. Rewari, Haryana.
2. Provide a copy of NCVT Affiliation order in respect of Govt. ITI Kharkhara, Dist.- Rewari, Haryana.
3. Provide a copy of NCVT Affiliation order in respect of Govt. ITI Kosli, Dist.- Rewari, Haryana.
4. Provide a copy of NCVT Affiliation order in respect of Govt. ITI Kund Manethi Dist.- Rewari, Haryana.
5. And other related information Grounds for filing Complaint:
The CPIO has provided incomplete information.
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Submissions made by Complainant and Respondent during Hearing:
The complainant alleged that he was given incomplete information. He submitted in each of the cases, the total affiliation orders were not given and instead partial information was given.
The CPIO submitted that proper information was given. However, as the complainant is claiming that complete affiliation orders were not given he can re-verify and provide the same.
Observations:
The CPIO vide written submissions dated 02.02.2022 submitted that the sought for information was given to the complainant vide e-mail dated 09.12.2021 and the same was acknowledged by the complainant. The acknowledgment could not be found on record, and therefore the complainant was asked during the hearing, to which he submitted that incomplete information was given. He further pressed for complete affiliation orders in this regard.

Decision:

The Commission noted that there was a one year delay in providing the information and hence, records a severe warning to the concerned CPIO. Moreover, as the complainant pressed for the information, as relief, the present complaints are converted into appeals u/s 19 of the RTI Act. The CPIO shall revisit the RTI applications vis-a-vis the documents available on each of the points and provide a revised point-wise information to the appellant for each of the above mentioned cases within 10 days from the date of receipt of this order.
The appeals are disposed of accordingly.


                                             Vanaja N. Sarna (वनजा एन. सरना)
                                      Information Commissioner (सच
                                                                 ू ना आयु त)
Authenticated true copy
(अ भ मा णत स या पत          त)



A.K. Assija (ऐ.के. असीजा)
Dy. Registrar (उप-पंजीयक)
011- 26182594 / दनांक / Date


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