Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 764] [Entire Act] State of Punjab - Subsection Section 764(4) in Punjab Jail Manual, 1996 (4)With two rows of cells facing and within a reasonable distance of each other, one sentry may be given charge of any number of cells upto four on one side and four on the other.
