Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act] Union of India - Subsection Section 16(2)(i) in The Companies (Incorporation) Rules, 2014 (i)in case of foreign bodies corporate, the details relating to-(i)the copy of certificate of incorporation of the foreign body corporate; and(ii)the registered office address.