Calcutta High Court
Bmw Industries Limited vs Bank Of India & Anr on 1 December, 2008
Author: Patherya
Bench: Patherya
GA No. 3733 of 2008
GA NO.3803 OF 2008
CS NO.241 OF 2008
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
BMW INDUSTRIES LIMITED Plaintiff/Petitioner/Applicant
Versus
BANK OF INDIA & ANR. Defendant/Respondent
MR.ABHRAJIT MITRA, MR.AMITESH BANERJEE, MR.J.CHOWDHURY,ADVOCATES APPEAR BEFORE:
The Hon'ble JUSTICE PATHERYA Date : 1st December, 2008.
RE:G.A. NO.3733 OF 2008 The Court : Interim order granted is extended till 19th December, 2008.
Matter to appear in the list on 12th December, 2008 along with G.A.No.3803 of 2008.
All parties concerned are to act on a xerox signed copy of this order on the usual undertakings.
( PATHERYA, J.) sb/