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Calcutta High Court

Bmw Industries Limited vs Bank Of India & Anr on 1 December, 2008

Author: Patherya

Bench: Patherya

                                GA No. 3733 of 2008
                                 GA NO.3803 OF 2008
                                 CS NO.241 OF 2008

                           IN THE HIGH COURT AT CALCUTTA

                        Ordinary Original Civil Jurisdiction



  BMW INDUSTRIES LIMITED                       Plaintiff/Petitioner/Applicant

         Versus

  BANK OF INDIA & ANR.                         Defendant/Respondent

MR.ABHRAJIT MITRA, MR.AMITESH BANERJEE, MR.J.CHOWDHURY,ADVOCATES APPEAR BEFORE:

The Hon'ble JUSTICE PATHERYA Date : 1st December, 2008.
RE:G.A. NO.3733 OF 2008 The Court : Interim order granted is extended till 19th December, 2008.
Matter to appear in the list on 12th December, 2008 along with G.A.No.3803 of 2008.
All parties concerned are to act on a xerox signed copy of this order on the usual undertakings.
( PATHERYA, J.) sb/