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State of Rajasthan - Section

Section 60 in Rajasthan Municipalities Act, 2009

60. General functions of the Ward Committee.

- The Ward Committee may discharge the following functions, namely:-
(a)assisting in solid waste management in the ward;
(b)assisting in supervision of sanitation work in the ward;
(c)assisting in the preparation and encouragement of the development scheme for the ward;
(d)encouraging harmony and unity among various groups of people in the ward;
(e)mobilizing voluntary labour and donation by way of goods or money for social welfare programmes;
(f)assisting in the implementation of development schemes relating to the ward;
(g)assisting in identifying beneficiaries for the implementation of development and welfare schemes;
(h)encouraging art and cultural activities and activities of sports and games;
(i)ensuring people's participation in the voluntary activities necessary for successful implementation of the developmental activities of the Municipality;
(j)assisting in timely collection of taxes, fees and other sums due to the Municipality;
(k)assisting in maintenance of parks in the ward;
(l)assisting in maintenance of street lighting in the ward; and
(m)such other functions as may be assigned to it by the Municipality.