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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3) in Rules relating to registration of Pharmacists in the first register under Chapter IV of the said act 1968

(3)The fact of such deposit shall be announced in the Official Gazette and in such newspaper or newspapers, as the Tribunal may direct, and the date on which the announcement is made in the Official Gazette, shall be deemed to be the date of the publication of the register.