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NCT Delhi - Section

Section 6 in The Delhi Minorities Commission Act, 1999

6. Staff of the Commission.

(1)The Government shall provide such staff, amenities and facilities to the Commission as may be determined by the government for the effective functioning of the commission.
(2)The administrative expenses of the Commission, including the salaries, allowances, pensions and other amounts payable to the Secretary, officers and staff of the commission shall be paid as prescribed and paid out of the grants referred to in sub-section (2) of section 11 of this Act.