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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

NCT Delhi - Subsection

Section 18(1)(b) in Delhi Ancient and Historical Monuments and Archaeological Sites and Remains Act, 2004

(b)prescribe the position, height, site, materials, colour and screening and otherwise regulate the external appearance of buildings, structures and other work within the controlled area;