Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 1 in The Bombay Public Trusts (Corporations) Order, 1959. 1. Short title and commencement. (1)This Order may be called the Bombay Public Trusts (Corporations) Order, 1959.(2)It shall come into force on the 1st day of April, 1959.
