Section 33(1)(a) in The Orissa Zilla Parishad Act, 1991

[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

(a)is not ordinarily residing within the [Parishad area] [Substituted vide Orissa Act No. 22 of 1994 (O.G.E. No. 1283 dated 18.10.1994).]; or

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