Section 63(1)(iii) in The Gujarat Value Added Tax Act, 2003

[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Gujarat - Subsection

Section 63(1)(iii) in The Gujarat Value Added Tax Act, 2003

(iii)a legal practitioner or a Sales Tax Practitioner whose name is entered in the list maintained by the Commissioner in accordance with the provisions of section 81.

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State of Gujarat - Subsection

Section 63(1)(iii) in The Gujarat Value Added Tax Act, 2003