Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 24] [Entire Act] Union of India - Section Section 88B in The Income Tax Act, 1961 88B. Rebate of income-tax in case of individuals of sixty-five years or above. - [Omitted by the Finance Act, 2005 (18 of 2005), section 30 (w.e.f. 1-4-2006).]
