Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Himachal Pradesh - Subsection

Section 94(2) in The Himachal Pradesh Municipal Corporation Act, 1994

(2)The municipality shall pay the expenses incurred by the State Government in respect of the police force provided under sub-section (1).