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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(6)(ii) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(ii)In addition to the salary specified in sub clause (i), the Vice-Chancellor shall be entitled to such leave, benefits and allowances as are admissible to the University employees from time to time.