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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1) in The Merchant Shipping Act, 1958

(1)The Central Government may make [rules] [ Inserted by Act 40 of 2007, Section 3 (w.e.f. 1.3.2008).] to carry out the purposes of this Part.