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Delhi High Court - Orders

Parijat Sinha vs State Of West Bengal & Ors on 9 January, 2024

Author: Sudhir Kumar Jain

Bench: Sudhir Kumar Jain

                                    $~32
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 3166/2021
                                                PARIJAT SINHA                                                                   ..... Petitioner
                                                                                      Through:                 Mr. Anil Kumar Mishra, Mr. Rudra
                                                                                                               Dutta, Mr. Akhil Tewatia, Mr. Yaman
                                                                                                               Saini, Advocates

                                                                                      versus

                                                STATE OF WEST BENGAL & ORS.                                                     ..... Respondents
                                                                                      Through:                 Mr. Anand Grover, Sr. Advocate with
                                                                                                               Ms. Anju Thomas, Ms. Muskan
                                                                                                               Surana, Mr. Bhanu Mishra,
                                                                                                               Advocvates

                                                CORAM:
                                                HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
                                                                                      ORDER

% 09.01.2024 The Hon'ble Judge is not holding Court today. List on 19.03.2024.

BY ORDER (COURT MASTER) JANUARY 9, 2024/J This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 02:09:33