Delhi High Court - Orders
Parijat Sinha vs State Of West Bengal & Ors on 9 January, 2024
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3166/2021
PARIJAT SINHA ..... Petitioner
Through: Mr. Anil Kumar Mishra, Mr. Rudra
Dutta, Mr. Akhil Tewatia, Mr. Yaman
Saini, Advocates
versus
STATE OF WEST BENGAL & ORS. ..... Respondents
Through: Mr. Anand Grover, Sr. Advocate with
Ms. Anju Thomas, Ms. Muskan
Surana, Mr. Bhanu Mishra,
Advocvates
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 09.01.2024 The Hon'ble Judge is not holding Court today. List on 19.03.2024.
BY ORDER (COURT MASTER) JANUARY 9, 2024/J This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 02:09:33