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[Cites 0, Cited by 0] [Section 168] [Entire Act]

State of Rajasthan - Subsection

Section 168(v) in Rajasthan Land Revenue (Land Records) Rules, 1957

(v)Four blank sheets should be allowed for each village and four sheet should be left at the end of the register for the entries of papers which relate to the whole circle such as, Diary of Events. Order book, Diary of Work, Manuals etc.