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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Tamilnadu - Subsection

Section 40(3) in Tamil Nadu Private Colleges (Regulation) Act, 1976

(3)Where there is any dispute as to the amount to be deposited under subsection (1), the Tribunal shall, on application made to it either by the educational agency or by such teacher or other person and after making due inquiry as it deems fit, determine summarily the amount be so deposited.