Section 14(2) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Act, 1993
(2)[ The powers of the nature referred to in sub-section (1) may also be exercised by such officer as may be empowered in this behalf by the Government.] [Substituted by Act No. 14 of 2011, dated 23.4.2011.]
