Jammu & Kashmir High Court
New India Assurance Co. Ltd. vs . Vijay Kumar And Anr. on 8 March, 2019
Author: Sindhu Sharma
Bench: Sindhu Sharma
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
CONC No. 292/2011
c/w
MA No. 570/2011
Date of order: 08.03.2019
New India Assurance Co. Ltd. Vs. Vijay Kumar and anr.
Coram:
Hon'ble Mrs. Justice Sindhu Sharma, Judge.
Appearing counsel:
For Petitioner/Appellant(s) : None.
For respondent (s) : None.
Present none. Adjourned. List on 29.03.2019.
(Sindhu Sharma) Judge Jammu:
08.03.2019 Pawan Chopra PAWAN CHOPRA 2019.03.11 12:11 I attest to the accuracy and integrity of this document