Himachal Pradesh High Court
Naresh Kumar vs . State Of H.P. & Others A/W Connected ... on 16 November, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Naresh Kumar Vs. State of H.P. & others a/w connected matters.
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CWP No. 1008 of 2017 a/w CWP No. 1009 of 2017, CWP No 424 of 2018, CWP Nos. 231, 470, 1618, 1789, 2155, 2459, 2590 of 2019, CWP Nos. 642, 1425 & 2246 of 2020.
16.11.2022 Present: Mr. B.C. Negi, Senior Advocate with Mr. Nitin Thakur, Advocate, Mr. Tarun K. Sharma, Mr. Deepak Kaushal and Mr. Suneel Goel, Advocates, for the respective petitioners.
Mr. Ashok Sharma, Advocate General with Ms. Ritta Goswami, Additional Advocate General, for r the respondents-State.
On the request of Mr. B.C. Negi, learned Senior Counsel, to enable him to take instructions, list on 22.11.2022.
( A.A. Sayed )
Chief Justice
November 16, 2022 ( Tarlok Singh Chauhan )
(hemlata) Judge
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