Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 207] [Entire Act] State of Uttar Pradesh - Subsection Section 207(2) in U.P. Revenue Code, 2006 (2)A first appeal shall also lie against an order of the nature specified -(a)in Section 47 of the Code of Civil Procedure, 1908; or(b)in Section 104 of the said Code; or(c)in Order XLIII Rule 1 of the First Schedule to the said Code.
