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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Haryana - Subsection

Section 15(2) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(2)The Deputy Director (Animal Husbandry) to whom the application is made under sub-rule (1), after satisfying himself about the genuineness of the request of the applicant shall grant him a permit in Form A for the export of animals as per the details mentioned in the permit.