Andhra Pradesh High Court - Amravati
Soyam Subbaraa vs Ram Prakash Sisodia on 27 February, 2026
(SHOW CAUSE NOTICE BEFORE ADMISSI iON) IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI (ORIGINAL JURISDICTION) | FRIDAY .THE TWENTY SEVENTH DAY OF FEBRUARY | TWO THOUSAND AND TWENTY SIX oe 'PRESENT: | THE HONOURABLE SRI JUSTICE K SREENIVASA REDDY <7" CONTEMPT CASE NO: 823 OF 2028 Between: % 1. Soyam Subbaraa, Mio Soyam Muttamma (Lafe},Male, aged about 47 yrs, Rfo D.No.2-49. Chaitti village, Chintoor Mandal, Alun Sitaramarall District, Andhra Pradesh." Murram Surithe @ Soyam Surnitha, Ofo Murram ee fa, Wio iy Soyam Subbarac Female, aged about 29 yrs, Ria D. No. 2-48, Ch att village, Chinturu Mandal Allud Seetharamaraju District, Andhra Pradesh, ; | --_ Petitioners AND 1. Ram Prakash Sisodia, Special Chief Secretary, Revenue Department of Govemrmient of Andhra Pradesh Secretariat, Velagaoudl, Guntur District, AP _ AS. Dlnesh RUMSY, District Collector, Paderu, ANuri Slarama Malu 3. Syed an Yahsildar, Chinturu Mandal, Alluri Sitarama Raju District Fas Respondents
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so.) 3 $ Respondent x y 3 Ny st . The District Judge, Vishakaodinam, Vishakapainam DistiahBy SPEED POST in duplicate along with a copy of petition and affidavit fo serve a wa Respotidents no <and 2 and to return fo thie court before 30.03 2029). Ram Prakash Sisodia, Special Chief Secretary, Revenue Department of Government of Andhra Pradesh Secretariat, Velagapudi, Guntur District, AP, iby SPECIAL MESSENGER - along with a copy of paition and affidavit } AS. Dinesh Kumar, [Nstrict Collector, Paceru, Alluri SHararma Raju iXetrict, ALP, (by SPEED POST - along with a copy of petition ane aliiiayil } . Syed Hussain, Tahsiidar, Chinturu Mandal, ANuri Slarama Reju District, AP -533347 (by SPEED POST ~- along with a copy of petition and One spare copy NiGH COURT SREK,J DATED: 27/02/2038 NOVECLIST THIS MATTER ON 30.03.2028 NONCE BEFORE ADMISSION GG.Na. 823 OF 2026