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State of Rajasthan - Section

Section 433 in Rajasthan Land Revenue (Land Records) Rules, 1957

433. Alterations when to be affected.

- In ordinary cases alterations in the limits or circles should be given effect to form the end of year for which the Patwari's papers are prepared, the new arrangements coining into force as soon as the papers for the year have been filed with the Office Qanungo.