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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(1)(a) in Presidency-towns Insolvency Act, 1909

(a)any debt due to the [Government] [Substituted for the word 'crown' by para 4(1) of adoption of laws Order, 1950];