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State of Karnataka - Section

Section 23 in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

23. The Director of Physical Education.

- The Director of Physical Education shall be a whole time employee of the University and shall be appointed by the Executive Council on the recommendation of the Selection Committee constituted under this Act or the Regulations. He shall possess such qualifications and exercise such powers and discharge such duties as may be prescribed by the Regulations. His emoluments and terms and conditions of service shall be such as may be prescribed by the Regulations.Chapter-IV Authorities of the University