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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(4) in The Hindi Sahitya Sammelan Act, 1962

(4)The members shall be paid out of the Fund of the Sammelan such [salary or allowances or both] [Substituted by Act 1 of 1963 s. 4 for word "allowances". ] as may be prescribed and until so prescribed, as may be specified by the Central Government in this behalf.