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[Cites 0, Cited by 0] [Section 15D(1)] [Section 15D] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15D(1)(b) in THE ANDHRA PRADESH MEDICAL PRACTITIONERS REGISTRATION ACT, 1968

(b)limited to the institution to which they are attached for the time being for the purposes of teaching, research or charitable work.