Section 13(7) in The Bombay Diseases of Animals Act, 1948
(7)Where the [Commissioner] [This word was substituted for the words 'State Government' by Bombay 8 of 1958, Schedule.] cancels any declaration referred to in subsection (2), any place specified in such declaration shall cease to be an infected place and the Inspector shall give notice accordingly to all person to whom copies of such declaration were delivered or on whom notices of such declarations were served.
