Section 6(2)(vii) in Goa Value Added Tax Rules, 2005

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

(vii)[is a non-resident dealer and] [Substituted vide Amendment Rules 2006 published in the Official Gazette Series I No. 35 dated 30-11-2006]

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