Rajasthan High Court - Jaipur
Balram Jakhar @ Bachchiya vs State Of Rajasthan Through Pp on 23 February, 2017
Author: Sabina
Bench: Sabina
(1 of 1)
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. CRIMINAL MISCELLANEOUS BAIL NO. 2557/2017
Balram Jakhar @ Bachchiya S/o Kesharam Jat, R/o Kadma Ka
Bas, Police Station Sadar, District Sikar.
(At Present Confined in Judicial Custody At Sikar).
----Petitioner
Versus
State of Rajasthan Through PP,
----Respondent
__________________________________________ For Petitioner : Mr. Vijay Poonia For Respondent : Mr. R.R. Baisla, P.P. __________________________________________ HON'BLE MRS. JUSTICE SABINA Order 23/2/2017 Learned counsel for the petitioner submits that he may be permitted to withdraw the petition to enable the petitioner to file a fresh one after presentation of challan.
Ordered accordingly.
(SABINA)J. Mohita/20