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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(4)(e) in Chhattisgarh Audyogik Nivesh Protsahan Adhiniyam, 2002

(e)Such number of eminent persons and experts, not exceeding five, as the State Government may nominate from the fields of commerce, trade and industry.