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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(c) in Rules for the Grant of Recognition and Aid to Elementary Schools

(c)If a pupil is found to have obtained admission by means of a false record sheet or false representation of any kind he shall summarily be dismissed by the Deputy Inspector of Schools with forfeiture of whatever fees he may have paid.