Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 193] [Entire Act] State of Odisha - Subsection Section 193(iv) in The Orissa Municipal Corporation Act, 2003 (iv)stacking of materials of rubbish on public streets for construction, alteration, repair or demolition work of any type; and
