Supreme Court - Daily Orders
Air India Limited vs Commissioner Of Service Tax Delhi on 10 October, 2023
Bench: B.V. Nagarathna, Pamidighantam Sri Narasimha
ITEM NO.49 COURT NO.15 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 194-195/2018
AIR INDIA LIMITED Appellant(s)
VERSUS
COMMISSIONER OF SERVICE TAX DELHI Respondent(s)
(IA No. 140153/2017 - EX-PARTE STAY)
WITH
C.A. No. 766/2021 (XVII-A)
(IA FOR STAY APPLICATION ON IA 10834/2021
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
10835/2021
IA No. 10835/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 10834/2021 - STAY APPLICATION) Date : 10-10-2023 These matters were called on for hearing today. CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA For Appellant(s) Ms. Charanya Lakshmikumaran, AOR Ms. Apeksha Mehta, Adv.
Ms. Umang Motiyani, Adv. Ms. Neha Choudhary, Adv. Ms. Falguni Gupta, Adv.
Mr. Balbir Singh, A.S.G. Mr. Ashok Kumar Panda, Sr. Adv. Mr. Mukesh Kumar Maroria, AOR Mr. Rupesh Kumar, Adv.
Mr. Kush Chaturvedi, Adv. Ms. Nisha Bagchi, Adv.
Mr. Dharmendra Singh, Adv.
For Respondent(s) Mr. B. Krishna Prasad, AOR Signature Not Verified Digitally signed by RADHA SHARMA Date: 2023.10.10 Ms. Charanya Lakshmikumaran, AOR 16:53:45 IST Reason: Ms. Apeksha Mehta, Adv.
Ms. Neha Choudhary, Adv. Ms. Umang Motiyani, Adv. Ms. Falguni Gupta, Adv.
UPON hearing the counsel the Court made the following O R D E R List in the second week of January, 2024.
(RADHA SHARMA) (MALEKAR NAGARAJ) COURT MASTER (SH) COURT MASTER (NSH)