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Supreme Court - Daily Orders

Air India Limited vs Commissioner Of Service Tax Delhi on 10 October, 2023

Bench: B.V. Nagarathna, Pamidighantam Sri Narasimha

     ITEM NO.49                         COURT NO.15                   SECTION XVII-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

                                 CIVIL APPEAL NO(S). 194-195/2018

     AIR INDIA LIMITED                                              Appellant(s)

                                                VERSUS

     COMMISSIONER OF SERVICE TAX DELHI                              Respondent(s)

     (IA No. 140153/2017 - EX-PARTE STAY)


     WITH
     C.A. No. 766/2021 (XVII-A)
     (IA FOR STAY APPLICATION ON IA 10834/2021
     FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     10835/2021
     IA No. 10835/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 10834/2021 - STAY APPLICATION) Date : 10-10-2023 These matters were called on for hearing today. CORAM :

HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA For Appellant(s) Ms. Charanya Lakshmikumaran, AOR Ms. Apeksha Mehta, Adv.
Ms. Umang Motiyani, Adv. Ms. Neha Choudhary, Adv. Ms. Falguni Gupta, Adv.
Mr. Balbir Singh, A.S.G. Mr. Ashok Kumar Panda, Sr. Adv. Mr. Mukesh Kumar Maroria, AOR Mr. Rupesh Kumar, Adv.
Mr. Kush Chaturvedi, Adv. Ms. Nisha Bagchi, Adv.
Mr. Dharmendra Singh, Adv.
For Respondent(s) Mr. B. Krishna Prasad, AOR Signature Not Verified Digitally signed by RADHA SHARMA Date: 2023.10.10 Ms. Charanya Lakshmikumaran, AOR 16:53:45 IST Reason: Ms. Apeksha Mehta, Adv.
Ms. Neha Choudhary, Adv. Ms. Umang Motiyani, Adv. Ms. Falguni Gupta, Adv.
UPON hearing the counsel the Court made the following O R D E R List in the second week of January, 2024.
(RADHA SHARMA) (MALEKAR NAGARAJ) COURT MASTER (SH) COURT MASTER (NSH)