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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Chattisgarh - Subsection

Section 27(2) in The Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006

(2)the Government shall have no objection, if the college recruits teachers out of the resources for the institution. Under no circumstances, such posts shall be transferable to the general posts already sanctioned by the Government.