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State of Madhya Pradesh - Section

Section 197 in The M.P. Motor Vehicles Rules, 1994

197. Mud Guards.

(1)Every motor vehicle except a tractor or trailer, shall unless adequate protection is afforded by the body of the motor vehicle, be provided with mud guards or other similar fittings to catch, so far as practicable mud or water thrown up by the rotation of the wheels.
(2)The rear wheels of every trailer shall be provided with mud guards as aforesaid.