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[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(3)(b) in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

(b)the Board of Management, before passing any such Statute taken into consideration of its own motion, shall ascertain and consider the views of the officer or authority concerned.