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[Cites 0, Cited by 3] [Entire Act]

State of Gujarat - Section

Section 30 in The Gujarat Secondary and Higher Secondary Education Act, 1972

30. Annual accounts and audit.

- The Board shall forward the annual accounts of receipts and expenditure to the State Government for audit. The State Government shall cause the accounts to be audited and the Board shall pay such charges for the audit as the State Government may determine.