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[Cites 0, Cited by 0] [Section 282] [Entire Act]

Union of India - Subsection

Section 282(9) in Cantonments Act, 1924

(9)the regulation in any manner not specifically provided for in this Act of the construction, alteration, maintenance, preservation, cleaning, and repairs of drains, ventilation-shafts, pipes, water-closets, privies, latrines, urinals, cesspools and other drainage works;