Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(12)] [Section 29] [Entire Act]

State of Goa - Subsection

Section 29(12)(iv) in Goa Lotteries (Regulation) Rules, 2003

(iv)Received this day the ......of ......20........ the sum of Rs.........in figures) Rupees ............ (in words) being the amount payable on account of the above claim.