Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 1 in Himgiri Zee University Act, 2003 1. Short title and Commencement. (1)This Act may be called the [Himgiri Zee University] [Substituted by section 2 of Uttarakhand Act No. 03 of 2011.] Act, 2003.(2)It shall be deemed to have come into force on the date the notification is issued by the state Government.
