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State of Rajasthan - Section

Section 9 in Rajasthan Electricity Regulatory Commission (Service) Regulations, 2005

9.

There shall be a Selection Committee consisting of such persons as specified in Appendix - 'B' to select and recommend persons for appointment in the Commission by direct recruitment or promotion, as the case may be. The Commission shall determine, preferably at the commencement of each calendar year, the number of vacancies anticipated during the year and the number of persons likely to be recruited by each method.