Section 14(2)(b) in The Unit Trust Of India Act, 1963

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Union of India - Subsection

Section 14(2)(b) in The Unit Trust Of India Act, 1963

(b)receive such salary or allowances or both from the Trust and be governed by such terms and conditions of service as the [Development Bank] [Substituted by Act 52 of 1975, Section 52, for "Reserve Bank" (w.e.f. 16-2-1976)] may determine; and

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Union of India - Subsection

Section 14(2)(b) in The Unit Trust Of India Act, 1963