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[Cites 0, Cited by 0] [Section 8] [Entire Act]

NCT Delhi - Subsection

Section 8(4) in The Bombay Prevention Of Begging Act, 1959

(4)Any order made under this section may be enforced in the same manner as an order under section 488 of the Code of Criminal Procedure, 1898 (V of 1898)[*] [See sections 125 and of the Code of Criminal Procedure, 1973 (2 of 1974)]