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State of Jharkhand - Section

Section 950 in Bihar Education Code, 1961

950. Length of reports.

- No limit is placed on the length of the report which should be comprehensive, each item being dealt with in detail giving specific reasons in every case of increase or decrease over previous years1 figures. The progress achieved and the developments and tendencies noticed in different spheres of education should be critically reviewed. The reports of the Regional Deputy Directors of Education, District Education Officers, and Sub-divisional Education Officers should be divided into chapters similar to those into which the Director's report is divided. The reports of the District Inspectress need not be divided into chapters but should follow the lines of the section relating to the education of girls and women in the Director's report.(G. O. no. F-1-2/53-S. 8, dated the 16th March, 1955.)