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Himachal Pradesh High Court

Shaheed Ashwani Kumar Chandel Filling ... vs . Union Of India on 1 December, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Shaheed Ashwani Kumar Chandel Filling Station vs. Union of India CWP No. 6832/2021 .

1.12.2022 Present: Mr. Ajay Sharma, Sr. Advocate with Ms. Kajal, Advocate, for the petitioner.

Mr. Balram Sharma, ASGI, for respondents No. 1

and 2.

Mr. Nitin Thakur, Advocate, for respondents No. 3 and 4.

Mr. Rohit Chauhan, Advocate, vice Mr. D.N. Sharma, Advocate, for respondents No. 5 & 6.

Mr. Shivank Singh Panta, Advocate, for respondent No.7.

Mr. K. D. Sood, Sr. Advocate with Mr. Het Ram, Advocate, for respondent No.8.

List on 15.12.2022. In the meanwhile, pleadings be completed.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 1.12.2022 (pankaj) ::: Downloaded on - 01/12/2022 20:35:13 :::CIS